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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(c) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(c)Cases of employees having been charged with embezzlement, fraud, corruption or moral turpitude shall not be treated as falling within the scope of rule 30.