Section 31 in The Rajasthan Indian Medicine Act, 1953
31. Maintenance of registers.
- The Board shall maintain in the prescribed form and in the prescribed manner,-(i)a register of Vaidyas,(ii)a register of Hakims,[(ii-a) a register of Naturopathy and Yoga Chikitsaks, and] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.](iii)a register of Midwives, each such register being divided into two parts-(a)the first part containing the names of Vaidyas, Hakims [Naturopathy and Yoga Chikitsaks] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] and Midwives, as the case may be. belonging to class A, and(b)the second part containing the names of those belonging to class B.
