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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(a) in The Rajasthan Indian Medicine Act, 1953

(a)the first part containing the names of Vaidyas, Hakims [Naturopathy and Yoga Chikitsaks] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] and Midwives, as the case may be. belonging to class A, and