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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(ii) in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

(ii)The lessons shall be properly graded and shall be such as can expand the pupils' knowledge arid vision. The lessons shall contain no such matter as is likely to offend any religious, linguistic political or communal feelings. As far as practicable, the lessons shall aim, among other things, at creating a scientific and technological bias in the minds of the pupils.