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State of Odisha - Section

Section 42 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

42.

(i)Every manuscript shall be prepared in accordance with the requirements of the syllabus, the synopsis and these rules.
(ii)The lessons shall be properly graded and shall be such as can expand the pupils' knowledge arid vision. The lessons shall contain no such matter as is likely to offend any religious, linguistic political or communal feelings. As far as practicable, the lessons shall aim, among other things, at creating a scientific and technological bias in the minds of the pupils.
(iii)The lessons shall be appropriate to the standard for which the manuscript is intended.
(iv)The language of the book shall be appropriate to the class and shall be simple, clear and free from mistakes both grammatical and factual.
(v)Each book shall be properly illustrated so as to be attractive to the pupil of the relevant age.