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State of Andhra Pradesh - Section

Section 11 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

11. Powers of the Finance Committee.

- The Finance Committee shall have power to -
(i)examine and scrutinise the annual budget of the Institute prepared by the Director and make recommendations to the Board; and
(ii)give its views and make its recommendations of the Board on any financial proposals or issues affecting the Institute to the Board either on the initiative of the Board or of the Director, or on its own motion.