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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(ii) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(ii)give its views and make its recommendations of the Board on any financial proposals or issues affecting the Institute to the Board either on the initiative of the Board or of the Director, or on its own motion.