Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Jharkhand - Subsection

Section 2A(1)(b) in The Chota Nagpur Encumbered Estates Act, 1876

(b)the amount, kind and particulars of his property, and the annual value of any such property not consisting of money,