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[Cites 0, Cited by 4] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in The Auroville Foundation Act, 1988

(a)to promote the ideals of Auroville and to co-ordinate activities and services of Auroville in consultation with the Residents' Assembly for the purposes of cohesion and integration of Auroville;