- The powers and functions of the Governing Board shall be--(a)to promote the ideals of Auroville and to co-ordinate activities and services of Auroville in consultation with the Residents' Assembly for the purposes of cohesion and integration of Auroville;(b)to review the basic policies and the programmes of Auroville and give necessary directions for the future development of Auroville;(c)to accord approval to the programmes of Auroville drawn up by the Residents' Assembly ;(d)to monitor and review the activities of Auroville and to secure proper management of the properties vested in the Foundation under section 6 and other properties relatable to Auroville;(e)to prepare a master-plan of Auroville in consultation with the Residents' Assembly and to ensure development of Auroville as so planned;(f)to authorise and co-ordinate fund-raising for Auroville and to secure proper arrangements for receipts and disbursement of funds for Auroville.
