Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(2) in The Punjab Cotton Ginning and Pressing Factories Rules, 1965 (2)The special mark, allotted to each factory shall consist of letter 'P' denoting the Haryana State together with a number denoting the factory.
