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[Cites 0, Cited by 0] [Section 124(3)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(3)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Government of India, Ministry of Transport and Communications Certificate of Competency as 1st class Engineer of a steamship or other similar certificate recognised by the Government.