Section 124(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
(3)Technical qualifications. - A candidate must possess any one of the following qualifications:(a)Government of India, Ministry of Transport and Communications Certificate of Competency as 1st class Engineer of a steamship or other similar certificate recognised by the Government.(b)A Degree in Marine or Mechanical Engineering from a recognised University, or equivalent qualification in Mechanical Engineering recognised by the Institute of Engineers (India) as exempting from Secs. 'A' and 'B' of their Associate Membership Examination.[***] [Omitted by S.R.O. 17-E, dated 5th July, 1967]