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State of Maharashtra - Section

Section 31 in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

31. Payment Security Mechanism.

- 31.1 In case of Long-term Open Access and Medium-term Open Access, the applicant for Open Access will open an irrevocable Letter of Credit in favour of the agency responsible for collection of various charges for the estimated amount of various charges for a period of two months.