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Union of India - Section

Section 5 in The Bangalore Metro Railway (General) Rules, 2011

5. Knowledge of rules and issue of certificate of competency.

- (1) Knowledge of rules. - Every employee of the Bangalore Metro Railway shall-(a)be fully conversant with the rules relating to his duties;(b)pass the specified examinations as conducted by the authorised officer of the Bangalore Metro Railway administration;(c)satisfy himself that the staff working under him are conversant with the rules relating to their duties and obtain a written assurance.
(2)Issue of certificate of competency. - No employee of the Bangalore Metro Railway shall be assigned any duty under these rules unless he has passed the examination as regard to his technical ability and skills and his knowledge of rules, regulations, procedures and manuals relevant to his duties and has been issued, after being found fit, a Certificate of Competency by the Authorised Officer specifically authorised in this behalf.