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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(2) in The Manipur Higher Secondary Education Act, 1992

(2)Special Meetings. - The Chairman may, at any time, and shall upon requisition made by not less than one third of the members of the Council other than the ex officio members and on a date not more than twenty-one days of the receipt of such requisition, call a special meeting of the Council.