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State of Manipur - Section

Section 10 in The Manipur Higher Secondary Education Act, 1992

10. Meetings of the Council.

(1)Ordinary meetings. - The Council shall meet not less than four times a year, but four months shall not intervene between two successive meetings.
(2)Special Meetings. - The Chairman may, at any time, and shall upon requisition made by not less than one third of the members of the Council other than the ex officio members and on a date not more than twenty-one days of the receipt of such requisition, call a special meeting of the Council.
(3)Fourteen days notice shall be given for ordinary meetings and seven days notice for special meetings of the Council.
(4)The Chairman shall preside over the meetings. In his absence one of the members selected by the members present may preside.