Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] Union of India - Subsection Section 61(e) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (e)the rifle or other personal armament of recruit to be attested shall be so placed to keep his both hands free;
