Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(c) in The Tamil Nadu Bhoodan Yagna Rules, 1959 (c)A demand, collection and balance register to watch the realization of moneys from the grantees and also from Sarvodaya Panchayats.
