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State of Tamilnadu - Section

Section 20 in The Tamil Nadu Bhoodan Yagna Rules, 1959

20. Maintenance of Registers, Accounts and conduct of Audit.

- The following registers shall be maintained in the Board's Office in connection with the funds of the State Board, namely:-
(a)Minutes Book.
(b)Cash Book.
(c)A demand, collection and balance register to watch the realization of moneys from the grantees and also from Sarvodaya Panchayats.
(d)A deposit register.
(e)A register showing the receipts and disbursement during the previous years
(f)A register showing the recoveries to be made from grantees and Sarvodaya Panchayats.
(g)A miscellaneous receipts register with receipt books and counterfoils.
(h)A posting register to compile monthly account.
(i)A stamp register.
(j)A contingent register.
(k)Stock books showing receipts, issue and balance relating to-
(i)Stationery and printed form,
(ii)Furniture,
(iii)Cycles, typewriters,
(iv)Tools and plants and other stores.