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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)The structural design, constructional standard etc. of all multi storeyed buildings are required to be supervised during construction at three stages at (1) foundation (2) plinth / ground floor (3) upper floor in the manner described below:-
(i)the individual / promoter is required to get their construction checked at mentioned three stages of construction through licensed technical empanelled persons before proceeding with next stage of construction failing which the Authority may revoke the permission;
(ii)the supervision under this sub-rule shall be done by the concerned empanelled technical persons;
(iii)the individual Promoter / Developer is required to employ technical personnel of suitable competence for daily supervision of construction work.