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[Cites 0, Cited by 0] [Section 75(10)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(10)(ii) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(ii)a package or a bottle containing the drugs shall before sale be marked with the quantity of the drugs in the package or the bottle;