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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(2) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(2)The medical college shall furnish a budget for each year of study and a separate development budget which will cover the expenses for the fulfillment of the requirements prescribed for the Compulsory Rotatory Resident Internship Course of study.