Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(2) in Tamil Nadu Pawnbrokers Rules, 1943 (2)The forms of notices referred to in the second proviso to sub-section (3) and sub-sections (5) and (7) of section 8 shall be in Forms D-5, D-6, D-7 and D-8, respectively.
