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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2)(e) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(e)Captive Power Projects of capacity more than 110 MW and above supplying Firm Power as defined in RERC (CPP) Regulations to Distribution Licensee on long term basis, i.e., more than 1 year: