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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(ii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)All the sanctioned seats of the Master of Business Administration (MBA) course in the aided Colleges or Institutions,