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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Vinod Chatra vs . H.P. State Co-Operative on 7 July, 2023

Author: Virender Singh

Bench: Virender Singh

Vinod Chatra vs. H.P. State Co-operative .

Bank Ltd.

Cr. Revision No. 3 of 2023 07.07.2023 Present: Mr. Ajay Singh Kashyap, Advocate for the petitioner.

Mr. Y.P. Sood, Advocate for the respondent.

Order dated 06.01.2023 stands complied with.

In view of the submissions made by learned counsel for the parties, let petitioner as well as authorized representative of respondent-bank, remain present before this Court on the next date of hearing.

List on 1st September, 2023.





             July 07, 2023                             ( Virender Singh )





                (naveen)                                     Judge





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