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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Vinod Chatra vs . H.P. State Co-Operative on 19 May, 2023

Author: Virender Singh

Bench: Virender Singh

Vinod Chatra vs. H.P. State Co-operative .

Bank Ltd.

Cr. Revision No. 3 of 2023 19.05.2023 Present: Mr. Ajay Singh Kashyap, Advocate for the petitioner.

Mr. Y.P. Sood, Advocate for the respondent.

Record received.

Power of attorney on behalf of respondent be filed within two weeks. List on 2nd June, 2023.

rIn the meanwhile, fresh reminder be issued to the learned trial Court for submitting the compliance report.



             May 19, 2023                           ( Virender Singh )
                (naveen)                                  Judge







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