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Calcutta High Court (Appellete Side)

Pg Commission vs Shib Kinkar Pathak & Ors.) on 14 June, 2017

Author: Dipankar Datta

Bench: Dipankar Datta

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39   14.06.2017

F.M.A. 705 of 2007 CL (The Chairman, West Bengal Regional School Service pg Commission vs. Shib Kinkar Pathak & Ors.) None appears.

The appeal stands dismissed for default. Interim order, if any, stands vacated. Urgent photostat certified copy of this order, if applied for, be furnished to the parties expeditiously.

(DIPANKAR DATTA, J.) (DEBI PROSAD DEY, J.)