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Madhya Pradesh High Court

Ram Singh Bhadoriya vs Shri Virendra Jain on 17 September, 2019

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 CONC-2327-2018 The High Court Of Madhya Pradesh CONC-2327-2018 (RAM SINGH BHADORIYA Vs SHRI VIRENDRA JAIN) 3 Gwalior, Dated : 17-09-2019 None for the petitioner.

On 09/08/2019, the counsel for the petitioner had sought time for filing an appropriate application for impleading the new incumbent. However, it appears that the application has not been filed.

Accordingly, by way of last opportunity a week's time is granted to file necessary application for impleading the new incumbent, failing which this contempt petition shall stand dismissed without further reference to this Court.


                                                                (G.S. AHLUWALIA)
    PRINCEE BARAIYA                                                   JUDGE
    2019.09.19 11:20:42
    -07'00'

Pj'S/-