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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(ii) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(ii)The floor shall be made of smooth and impervious material and inside walls shall be lime washed or colour washed at least once in each year: