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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(2)
(i)The canteen shall be sufficiently lighted at all times when any person has access to it.
(ii)The floor shall be made of smooth and impervious material and inside walls shall be lime washed or colour washed at least once in each year:
Provided that the inside walls of the kitchen shall be lime washed every four months.