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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(b) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(b)being satisfied about the professional expertise, the maintenance of ethical standards and professional conduct of the applicant which may be verified by the Council on payment of the prescribed fees.