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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Navy (Pay And Allowances) Regulations, 1966

(2)Where an officer is promoted to a higher rank, either substantively or in a paid acting capacity, the appropriate pay and allowances admissible to him under these regulations shall he allowed from the date of such promotion as notified in the Gazette of India or other appropriate orders.