Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 484] [Entire Act] State of Karnataka - Subsection Section 484(1) in Karnataka Municipal Corporations Act, 1976 (1)There shall be a legal cell in the corporation consisting of such number of officers possessing such qualifications as are prescribed.