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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(4) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(4)The fees prescribed below for entering the name of a practitioner in the Register, subsequent entry of any additional qualification and other fees in this respect as follows :-
(1) Registration Fee for Class A & Class BPracticing Rs. 2,500/-
(2) Renewal fees for 5 years Class A & Class BPractitioner Rs. 2,000/-
(3) Registration fees for re-entries in restorationcases Rs. 2,500/-
(4) Entry of additional qualification Rs. 500/-
(5) Registration (for institution) Rs. 19,000/-
(6) Hospital Registration (for any bed) Rs. 19,000/-
(7) Registration fees for Yoga Naturopathy trainee Rs. 1,500/-
(8) Renewal fees for Trainee for 5 years Rs. 1,000/-