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State of West Bengal - Section

Section 11 in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

11. Maintenance of Register and payment of fees.

(1)The Register of Registered Practitioners shall be maintained in two different registers separately for Class-A registration and Class-B registration in the Form V as appended hereto;
(2)Names shall be entered in the Register in the order in which the applications are admitted and sufficient space shall be left for future additions or alternations in the qualifications and address of each entry.
(3)The Registrar shall verify each page of the Register and shall put his signature thereon.
(4)The fees prescribed below for entering the name of a practitioner in the Register, subsequent entry of any additional qualification and other fees in this respect as follows :-
(1) Registration Fee for Class A & Class BPracticing Rs. 2,500/-
(2) Renewal fees for 5 years Class A & Class BPractitioner Rs. 2,000/-
(3) Registration fees for re-entries in restorationcases Rs. 2,500/-
(4) Entry of additional qualification Rs. 500/-
(5) Registration (for institution) Rs. 19,000/-
(6) Hospital Registration (for any bed) Rs. 19,000/-
(7) Registration fees for Yoga Naturopathy trainee Rs. 1,500/-
(8) Renewal fees for Trainee for 5 years Rs. 1,000/-
(5)Every person whose name has been entered in the Register shall be entitled to receive from the Registrar a certificate of registration in the form to be finalized by the council. Such certificate shall state the full name of the person registered, his/her address, the date of registration and the qualification in respect of which he/she has been registered in Form VI.
(6)If a certificate of registration is lost, destroyed, damaged or mutilated, an application for issue of a duplicate certificate may be made to the Registrar on payment of a fee prescribed in sub-rule (4). The original certificate, where it exists, shall be produced before the Registrar. After verification of necessary particulars, the Registrar may issue a duplicate certificate.