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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(4)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)State-
(i)the date on which, and the hours between which the continuation poll or the fresh poll, as the case may be shall be held; and
(ii)the date on which and the place and hour at which, the Election Officer, will commence the counting of the votes under Rule 38; and