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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(4) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(4)Any order passed under sub-rule (3) shall-
(a)State-
(i)the date on which, and the hours between which the continuation poll or the fresh poll, as the case may be shall be held; and
(ii)the date on which and the place and hour at which, the Election Officer, will commence the counting of the votes under Rule 38; and
(b)be given wide publicity in the polling area concerned by the Election Officer, in such manner as the District Election Authority may direct, announcing the date, place and hour of polling fixed under Clause (a).