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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)Notwithstanding such repeal, anything done, any action, taken, notification issued, certificate granted under the said rules shall be deemed to have been done, taken, issued or granted under the corresponding provisions of these rules.Form-A(See Rule 29)Application for Examination for Certificate of Proficiency as Boiler Operation Engineers.Division IName etc. of the applicant