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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(1)The Rajasthan Legislative Assembly (Officers and Members Emoluments) Ordinance, 1956 (Rajasthan Ordinance 9 of 1956), is hereby repealed.