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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Manipur - Subsection

Section 49(1)(a) in Manipur International University Act, 2018

(a)the admission of students, the courses of study and the fees therefore, the qualifications pertaining to the award of degrees, diplomas, certificates and other academic distinctions, the conditions for the grant of fellowships and awards and the like;