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State of Himachal Pradesh - Section

Section 10 in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

10. Tariff period.

- The duration of tariff period in case of small hydro projects shall be 40 years and for other renewable technologies, the Commission may fix the same under regulation 18.