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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(3)It shall come into force on such date as the Government may, by notification, appoint; and different dates may be appointed for different provisions of this Act.