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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Assam Accounts Service Rules, 1963

(1)The service shall consist of the following cadres-
(a)Assistant Director of Accounts;
(b)Accounts Officer;
(c)Deputy Accounts Officer;
(d)Assistant Accounts Officer;