Section 3 in The Assam Accounts Service Rules, 1963
3. Constitution of the service and status.
(1)The service shall consist of the following cadres-(a)Assistant Director of Accounts;(b)Accounts Officer;(c)Deputy Accounts Officer;(d)Assistant Accounts Officer;(2)The members of the service in the cadre of Assistant Director of Accounts shall belong to Class I Government Service.(3)The member of the service in the cadre of Accounts Officer shall belong to Class II (Grade II Government service.)(4)The member of the service in the cadre of Deputy Accounts Officer shall belong to Class II (Grade-III Government Service).(5)The member of the service in the cadre of Assistant Account Officer shall belong to Class III (Grade-III) Government Service.
