Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(3) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(3)The record of the proceedings in such cases shall include:
(a)A copy of the statement of imputations of lapses furnished to the employee;
(b)The defence statement, if any, of the employee; and
(c)The orders of the Competent Authority together with the reasons therefor.