Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(4) in Sree Sankaracharya University of Sanskrit Act, 1994 (4)The Dean shall be the Chairman of the Faculty and he shall be responsible for the observance of the Statutes, Ordinances, Regulations and Orders relating to that faculty.]
