Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(c) in The Orissa Local Fund Service Rules, 1975 (c)The posts in the cadre of [Junior Engineer] [Substituted vide Orissa Gazette Extraordinary No. 312/1992-SRO No. 192/ 1992.] shall be filled up by direct recruitment.
