Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Manipur - Subsection Section 32(4) in Manipur International University Act, 2018 (4)They shall be permanent invitees to they Convocations and award functions of the University and they shall assist, guide and support the University in every possible way.
